- In this Act, unless the context otherwise requires, --(a)"Cadre or Higher Judicial Service" means the cadre of District Judges and shall include the District Judge, and Additional District Judge;(b)Cadre of Lower Judicial Service" means the cadre of Civil Judges consisting of Civil Judge Class I and Civil Judge Class II;(c)...........omitted.(d)"Value" with reference to a suit or original proceedings means the amount or value of the subject matter of such suit or original proceedings.
