Bombay High Court
Kumar Krishna D. Pathak vs Cuffe Castle Co-Operative Housing ... on 6 September, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
32. IA 19786-2022.doc
Anand IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 19786 OF 2022
IN
WRIT PETITION NO. 10667 OF 2017
Kumar Krishna D. Pathak .Applicant
Vs.
Cuffe castle Co-operative Housing Society Ltd. .Respondents
& ors.
Mr. Kumar Krishna D. Pathak, Applicant-in-person present
CORAM : MADHAV J. JAMDAR, J.
DATE : 06.09.2023
P. C.
1. Mr. Kumar Krishna Pathak, the Applicant, who appears in person states that he is not well and seeks time of four weeks.
2. Stand over to 10.10.2023.
(MADHAV J. JAMDAR, J.) Signed by: A.S.Sudame Designation: PA To Honourable Judge Date: 07/09/2023 15:11:52