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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(b) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(b)one "Visitor" of eminence to be nominated by a resolution of the Government Body from amongst persons having special knowledge in the field of medical science;