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State of Punjab - Section

Section 43 in The Punjab Agricultural Produce Markets (General) Rules, 1962

43. Repeal and savings.

- The Punjab Agricultural Produce Markets Rules, 1940, and the Patiala Agricultural Produce Markets Rules, 2004 B.K., are hereby repealed;Provided that such repeal shall not affect -
(a)the previous operation of any rule so repealed or any thing duly done or suffered thereunder; or
(b)any right, privilege, obligation or liability acquired or incurred or any licence issued under any rule so repealed; or
(c)any penalty, forfeiture or punishment incurred in respect of the offence committed against any rule so repealed; or
(d)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, licence, penalty, forfeiture or punishment as aforesaid; and any such investigation, legal proceeding or remedy may be instituted, continued or enforced, and any such penalty, forfeiture or punishment may be imposed, as if these rules had not been passed :
Provided further that anything done or any action taken under these rules so repealed shall be deemed to have been done or taken under these rules, and shall continue to be in force accordingly, unless and until superseded by anything done or any action taken under these rules.Form A[See rule 17(1)]Application for licence under Section 10ToThe [Licencing Authority] [Substituted vide notification No. 11(13)-M-1-83/31424, dated 14-10- 87.],State Agricultural Marketing Board,.. .. ..ThroughThe Secretary, Market CommitteeSir,The particulars of my business are given below :
1. Name of the applicant with full address, his photographduly attested and an attested copy of ration card or a copy ofpassport or a copy of driving licence. ________________________
2. Place of business for which licence is applied for (givethe name or number of the building and the name or number of thestreet or other description sufficient to identify the premises) ________________________
3. If the applicant is a firm, is it a Hindu Joint FamilyFirm, or otherwise constituted and has it been registered or not? ________________________
4. [ If the applicant is a firm, the name of all person constituting the firm with parentage, address, duly attested photograph duly attested and an attested copy of ration card or a copy of passport or a copy of driving licence.] [Substituted vide notification No. 11 (13)-M-1-83/31424, dated 14-10-87.] ________________________
[4-A. If the applicant is a company, duly attested photograph of one of the directors of the company.] [Substituted vide notification No. 11 (13)-M-1-83/31424, dated 14-10-87.] ________________________
Sr. No. Name Father of Husband'sName Full Address
       
5. Name of the Managing Proprietor or Manager of the Firm ___________________________
6. Name and style under which the applicant will work ___________________________
7. Has the applicant or, where the applicant is a firm, has anymember thereof, singly or in collaboration with anybody else, beengranted a dealer's licence in any notified market area in theState and has such licence been suspended or cancelled ? If so,when, for what period and for what reasons ___________________________
8. Particulars of the business for which the licence isrequired - ___________________________
Certified that the facts set out in the application are true to the best of my knowledge. I undertake to abide by provisions of the Agricultural Produce Markets Act, 1961, rules and bye-laws made thereunder.I shall be responsible for all acts of my employees.It is requested that a licence under section 10 of the Punjab Agricultural Produce Markets Act, 1961, may kindly be grated to me.Signature of applicant.To be filled in by the Office of the Committee
Licence fee received No. of receipt Date of receipt Page of Cash-book where entry made
       
VerifiedSecretary,Market CommitteeAccountant, Market CommitteeForm B[See rule 17(7)]Licence under Section 10This licence is granted to M/s______________________________ subject to conditions prescribed hereunder :-Notified Market Area____________________________________________