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Allahabad High Court

Smt. Rubi @ Upasna Singh vs State Of U.P And Another on 31 October, 2023

Author: Sanjay Kumar Pachori

Bench: Sanjay Kumar Pachori





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:207401
 
Court No. - 83
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 481 of 2022
 

 
Applicant :- Smt. Rubi @ Upasna Singh
 
Opposite Party :- State Of U.P And Another
 
Counsel for Applicant :- Hemant Sharma
 
Counsel for Opposite Party :- G.A.,Anand Vikram Singh
 

 
Hon'ble Sanjay Kumar Pachori,J.
 

Even in revised call none has appeared for the applicant and opposite party no.2. However, Sri Tej Bhan Singh, learned A.G.A. for the State is present.

On 10.10.2023 also none was present for the applicant.

This transfer application is dismissed for want of prosecution.

Order Date :- 31.10.2023 MAA/-