Allahabad High Court
Smt. Rubi @ Upasna Singh vs State Of U.P And Another on 31 October, 2023
Author: Sanjay Kumar Pachori
Bench: Sanjay Kumar Pachori
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:207401 Court No. - 83 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 481 of 2022 Applicant :- Smt. Rubi @ Upasna Singh Opposite Party :- State Of U.P And Another Counsel for Applicant :- Hemant Sharma Counsel for Opposite Party :- G.A.,Anand Vikram Singh Hon'ble Sanjay Kumar Pachori,J.
Even in revised call none has appeared for the applicant and opposite party no.2. However, Sri Tej Bhan Singh, learned A.G.A. for the State is present.
On 10.10.2023 also none was present for the applicant.
This transfer application is dismissed for want of prosecution.
Order Date :- 31.10.2023 MAA/-