Section 13(6)(b) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000

[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

(b)within 30 days from the date of such succession, apply for certificate of registration, unless he already holds a certificate of registration.

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