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State of Gujarat - Section

Section 26 in Gujarat District Planning Committees Rules, 2016

26. Publication of Names of Elected Members of Committee.

- The procedure prescribed in The Gujarat Panchayats Elections Rules, 1994 and The Gujarat Municipalities (Conduct of Elections ) Rules, 1994 for the purpose of conduct of election, including counting of votes of the members of District Panchayats and Councillors of Municipalities, shall, mutatis-mutandis, apply in respect of the elections of the members of the District Planning Committee.