Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 9 in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010 9. The Administrative Department may make necessary Regulations consistent with the provisions of the Rules to give effect and implement the provisions of these Rules.
