Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191(2)] [Section 191] [Entire Act] State of Karnataka - Subsection Section 191(2)(d) in Karnataka Panchayat Raj Act, 1993 (d)render financial or other assistance to any person for carrying on in the district any such activity which is related to any of the functions of the said bodies.