Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 75 in The U.P. Factories Rules, 1950 75. [Deleted] [Deleted by Notification No. 21 (SM)/XXXVI-1019 (SM)-57, dated June 13, 1958.]Overtime[Section 59(5)]
