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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(2)(c) in The Haryana Electricity Reform Act, 1997

(c)the interest of the consumer including that the consumers are not exploited because of any monopolistic or scarcity situation and at the same time the consumers pay for the use of the electricity in a reasonable manner to maintain the electricity generation, transmission, distribution and supply on commercial principles.