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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(iii) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(iii)an Ayurvedic/Unani/Homeopathic Chikitsak on Government duty;