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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(ix) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(ix)to consider and approve the establishment of new departments, divisions, centres or Research Stations/Sub- Stations or Extension centres or abolition of any one thereof or otherwise, reconstitution of departments, divisions Research Stations or Centres on the recommendation of the Academic Council or Research and Extension Council, as the case may be;