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[Cites 0, Cited by 0] [Section 87(5)] [Section 87] [Entire Act]

State of Andhra Pradesh - Subsection

Section 87(5)(a) in Andhra Pradesh Capital Region Development Authority Act, 2014

(a)appoint a Planning Officer and thereupon the provisions of this Chapter shall so far as may be, apply to such draft variation as if it were a draft scheme sanctioned by the Government, or