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[Cites 0, Cited by 2] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Andhra Pradesh Urban Areas (Development) Act, 1975

(1)Simultaneously with the preparation of Master Plan or as soon as may be there-after the Authority shall proceed with the preparation of zonal development plan for each of the zones into which the development area may be divided.