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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Karnataka - Subsection

Section 43(1) in Karnataka Agricultural Produce Marketing Act 1966

(1)A member holding office as Chairman or Vice Chairman may resign his office at any time by writing under his hand addressed to the 1[Director of Agricultural Marketing]1 and the office shall become vacant on the expiry of fifteen clear days from the date of such resignation unless within the said period of fifteen days he withdraws such resignation in writing under his hand addressed to the [Director of Agricultural Marketing] [Substituted by Act 35 of 1986 w.e.f. 17.6.1986].