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State of Bihar - Section

Section 35 in Bihar Public Irrigation and Drainage Works Rules, 1948

35.

The Revenue Officer shall cause to be made as many copies of each of the finally published khatians as may be necessary for distribution to the persons interested. Each copy shall bear a certificate under the Revenue Officer's signature and seal that it is a copy of the khatian as finally published. The copies prepared as above shall be made over to the person interested.