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[Cites 0, Cited by 0] [Section 119(11)] [Section 119] [Entire Act]

State of Punjab - Subsection

Section 119(11)(iii) in The Punjab Panchayati Raj Act, 1994

(iii)maintenance of boats, ferries and waterways including management of such public ferries as may be entrusted to the charge of a Panchayat Samiti under section 7-A of the Northern Indian Ferries Act, 1878 ;