Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Kerala - Subsection Section 43(4) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986 (4)Every rule made under this section shall come intoforce on the dateof its publication in the Gazette or such otherdate as the Syndicate may direct.
