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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(2)(a) in Sikkim Ecology Fund and Environment Cess Act, 2005

(a)Coordination of actions of different Departments of the State Government officers, and other authorities under this Act or rules made thereunder or under any law for the time being in force for the purpose of achieving objectives of environmental conservation and improvement;