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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(vii) in High Court Of Delhi Rules Governing Patent Suits, 2022

(vii)If any of the grounds of invalidity have been dealt with by the Office of Controller General of Patents, Designs and Trade Marks (IPO), the same shall be referenced against the respective ground.