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State of Uttar Pradesh - Section

Section 13 in The U.P. Establishment of Manufactory Rules, 1997

13. (a) Any special facilities required from the Government.

(b)Special features, if any, of the scheme.
Signature of the applicant with date.F.L.M.-2[See Rule 3 (3)]Licence to establish the ManufactoryName of the licence holder(s)-Licence is hereby granted to.................................................. resident(s) of ................................... on payment of a licence fee of Rs. 1,00,000 (Rupees one lakh only) authorising him/them to establish a manufactory at .......................... in the district of............................................ subject to rules relating to manufactory and other relevant rules contained in ...................... the Excise Manual, Vol. I and to such other rules as may from time to time be made by the Excise Commissioner and the Government of Uttar Pradesh for the security of Excise revenue and for regulating the manufacture of Indian Made Foreign Liquor. The infraction of any of the rules hereinbefore enumerated shall involve forfeiture of the licence in addition to such other penalties as may be prescribed under the U. P. Excise Act, 1910.This licence shall be valid for the period one year from .....................(the date of issue of this licence).The licence holder shall apply to the Excise Commissioner at least thirty days before the expiry of this licence for an extension of the term of the licence.
Allahabad Excise Commissioner,
Dated ........... Uttar Pradesh
F.L.M.-3[See Rule 3 (6)]Licence to work a manufactoryLicence No.........................Date................Licence is hereby granted to ............... resident(s) of ................... for a period ........on payment of a licence fee of Rs..........authorising-
(i)to manufacture Indian Made Foreign Liquor and bottle lacs reputed quarts bottles of Indian Made Foreign Liquor per year in a manufactory situated at ....
(ii)to sell it as per rules laid down in the U. P. Excise Act, 1910 and rules made thereunder subject to following conditions :
Conditions