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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(3)Application in prescribed form (Schedule-1) shall be received in the office of the Block Development Officer. The Block Development Officer will nominate the Gram Panchayat Supervisor or in his/her absence any other supervisor of block level as nodal officer in this behalf who will receive the applications and give receipt to the applicant and maintain the applications received in the Katchahry-wise register.