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[Cites 0, Cited by 0] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(10) in Kerala Factories Rules, 1957

(10)Multistage Processes. - Wherever materials are to be processed in ovens or driers in successive operations, suitable arrangement should be provided to ensure that the operating temperatures necessary for safe operation at each stage are maintained within the design limits.