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State of Bihar - Section

Section 8 in Bihar Preservation and Improvement of Animals Act, 1955

8. Preventive vaccination or inoculation in infected area.

(1)In all cases in which preventive vaccination or inoculation is possible and practicable against the contagious disease in respect of which an area has been declared to be an infected area, the Venterinay Officer shall vaccinate or inoculate, as the case may be, such kinds or classes of animals in that area as may be prescribed in respect of such disease and the owner or person in charge or having control of every such animal shall render every facility and assistance to him carrying out such vaccination or inoculation.
(2)When a Veterinary Officer vaccinates or inoculates any animal, he may for the purpose of identification also mark such animal in such manner as may be prescribed.