Delhi High Court - Orders
Rajinder Kumar Sachdeva vs State Gov T Of Nct Of Delhi & Anr on 22 March, 2022
Author: Najmi Waziri
Bench: Najmi Waziri
$~A-27(1)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ TEST.CAS. 80/2011 and IA No. 12728/2013
RAJINDER KUMAR SACHDEVA ..... Petitioner
Through: None.
versus
STATE GOV T OF NCT OF DELHI & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 22.03.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. None appeared for the parties when the case was called out at 10.55A.M.
2. Same is the position now, when the case is called out at 12.42 p.m.
3. In the interest of justice, adverse orders are deferred.
4. List on 16.11.2022.
NAJMI WAZIRI, J MARCH 22, 2022 rb Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:23.03.2022 23:28:26