Gujarat High Court
Rajesh Chamanlal Tank vs Narmada Water Resource And Kalpsar ... on 11 July, 2019
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/13733/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13733 of 2018
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RAJESH CHAMANLAL TANK
Versus
NARMADA WATER RESOURCE AND KALPSAR DEPARTMENT
THROUGH SECRETARY & 1 other(s)
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Appearance:
MR NL RAMNANI(2400) for the Petitioner(s) No. 1
MR MANAN MEHTA, ASST.GOVERNMENT PLEADER for Respondent
NOTICE SERVED(4) for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 11/07/2019
ORAL ORDER
Heard learned advocate Mr.N.L.Ramani for the petitioner and learned Assistant Government Pleader Mr.Manan Mehta for the respondents, at length.
Reserved for judgment.
(N.V.ANJARIA, J) Gaurav+ Page 1 of 1 Downloaded on : Fri Jul 12 00:02:43 IST 2019