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[Cites 0, Cited by 0] [Section 39C] [Entire Act]

Bombay Presidency - Subsection

Section 39C(ii) in The Bombay Minor Mineral Extraction Rules, 1955

(ii)the expressions "Panchayat Samiti" and "Zilla Parishad" shall have meanings respectively assigned to them in the Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961.]