Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(3) in Gujarat Elementary Education Rules, 2010 (3)The Director will issue guidelines for such admission. (Annex-VI) Unaided Schools will be eligible to get reimbursement of fees only if they adhere to these guidelines.
