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Central Administrative Tribunal - Delhi

S.L. Meena vs M/O Personnel,Public Grievances And ... on 15 November, 2016

                         Central Administrative Tribunal
                          Principal Bench, New Delhi.

                                 OA-748/2012

                  New Delhi, this the 15th day of November, 2016.

Hon'ble Mr. Justice Permod Kohli, Chairman
Hon'ble Mr. Shekhar Agarwal, Member (A)

     1. Shankar Lal Meena,
        17/888, Lodhi Colony,
        New Delhi-3.

     2. Sweety Karta Ram,
        A-5, CSIO Colony, Sector-30C,
        Chandigarh.

     3. V.A. Chavda,
        F/101, Pragati Vihar Hoste,
        New Delhi.

     4. Bahadur Singh Negi,
        23/158, Lodhi Colony,
        New Delhi-03.

     5. A. Asholi Chalai,
        E-115, P.V. Hostel,
        Lodhi Road,
        New Delhi-3.

     6. S.L. Negi,
        7/81, Lodhi Colony,
        New Delhi-03.

     7. C.P.S. Nonghulo,
        D-4, Andrews Ganj Extn.,
        New Delhi.

     8. Moti Lal,
        12/183, Arjun Nagar,
        Gurgaon.

     9. K.M. Brahme,
        Qr. No. 68, Block s,
        HUDCO Place, Andrews Ganj,
        New Delhi.

     10. Kimboung Kipgen,
         A-270, Pandara Road,
         New Delhi.

     11. L.T. Tluanga,
                                     2                         OA-748/2012


   183/3, R.K. Puram,
   New Delhi.

12. L.K. Meena,
    6092/4, D-6,
    Vasant Kunj, New Delhi.

13. V. Peddanna,
    A-508, MS Apartments,
    KG Marg, New Delhi.

14. Dr. Balmiki Prasad,
    D-203, MS Apartments,
    KG Marg, New Delhi.


15. Rajiv Manjhi,
    714, Laxmibai Nagar,
    New Delhi.

16. Sagar Mehra,
    D-102, MS Apartments,
    KG Marg, New Delhi.

17. Ashok Kumar,
    E-16, Andrews Ganj Extn.
    HUDCO, New Delhi.                             ...   Applicants

(By Advocate: Sh. V.S.R. Krishna)

                                 Versus

Union of India through

1. The Secretary,
   Ministry of Personnel, PG and Pension,
   Department of Personnel and Training,
   Government of India, North Block,
   New Delhi.

2. Smt. L. Indumathy
   CSL No. 2528.

3. Sh. Vijay Kumar,
   CSL No. 2637.

4. Shri Narain Dass,
   CSL No. 3330.
   [Respondents 2,3 and 4 to be
    served through R.No. 1]                 ...   Respondents

(By Advocate : Sh. R.N. Singh)
                                         3                             OA-748/2012




                                     ORDER (ORAL)

Hon'ble Mr. Justice Permod Kohli Learned counsel for the applicants Sh. V.S.R. Krishna submits that the applicants have got the relief. He has instructions to withdraw this application.

2. Accordingly, this application is dismissed as withdrawn.





( Shekhar Agarwal )                                    ( Justice Permod Kohli )
   Member (A)                                                    Chairman

/ns/