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State of Assam - Section

Section 25 in Gauhati University Travelling Allowance Rules, 1966

25.

When a student of the University is out on tour for academic excursion or filed work or for participating in All India extramural activities on deputation from the University he shall be entitled to third class fare by railway or road transport and daily allowance of Rs. 5 per day of travel and halt ; provided that no daily allowance shall be admissible to students going on academic exesions and field work ; provided also that whenever available the facility of concessional fare should be availed of.