Section 4 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

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- Every Market Committee shall maintain the following account books and registers in the Forms appended to these rules-

(1)Cash Book-Form I

(2)General Ledger-Form II

(3)Individual Ledger-Form III

(4)Market Fee Register-Form IV

(5)Licence Fee Register-Form V

(6)Register for Licence Holders-Form VI

(7)Form and Account Books Register-Form VII

(8)Stationery Register-Form VIII

(9)Dead Stock Register-Form IX

(10)Pay Register-Form X

(11)Loan Register-Form XI

(12)Property Register-Form XII.

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