Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(3) in Orissa News Media Accreditation Rules, 2006 (3)The Director shall preside over the meetings convened by Member-Secretary and ensure maintenance of all records and proceedings of the deliberations through Member-Secretary.
