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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6) in Gujarat Sales Tax (Amendment) Act, 1977

(6)in entry 17, in columns 3 and 4, for the expression "Do" the words "Four paise in the rupee" shall be substituted and in entry 18, in columns 3 and 4, the expression "Do" shall be construed as a reference to four paise in the rupee;