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[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(6)(h) in Arunachal Pradesh University of Studies Act, 2012

(h)To approve additional power and modify the existing power of Board of Management, Academic Council, Finance Committee, Other Authorities and Other Committees;