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[Cites 0, Cited by 0] [Section 60] [Entire Act]

NCT Delhi - Subsection

Section 60(4) in The Delhi Co-Operative Societies Act, 2003

(4)The directors, managers, administrators and other officers of the co-operative society shall furnish to the person auditing the accounts of a co-operative society all such information as to its transactions and working as such person may require.