Delhi High Court - Orders
The Pr. Commissioner Of Income Tax ... vs Aamby Valley Ltd on 20 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~237
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 849/2019
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1
..... Appellant
Through: Mr. Ruchir Bhatia, Advocate.
versus
AAMBY VALLEY LTD. ..... Respondent
Through: Mr. Satyen Sethi and Mr.Arta Trana
Panda, Advs.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 20.04.2022 At the request of learned counsel for the appellant, adjourned to 9th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 20, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:21.04.2022 20:23:01