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State of Bihar - Section

Section 8 in Rules for the Departmental Examination of Senior District Prosecutors, Bihar

8. Procedure for appearance at the examination.

- An Officer desirous of appearing at the Departmental Examination is required to send to the Inspector-General of Police, Bihar, through the proper channel, but not later than the 1st of May in the case of the first half-yearly examination and the 1st of September in the case of the second half-yearly examination, an application in the form given in Appendix III.