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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 47 in Tamil Nadu Shops and Establishments Act, 1947

47. Maintenance of registers and records and display of notices.

- Subject to the general or special orders of the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government, an employer shall maintain such register and records and display such notices as may be prescribed.