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Chattisgarh High Court

Ajay Kumar Navratna vs State Of Chhattisgarh on 24 January, 2023

                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                     MCRC No. 11167 of 2022
                          Ajay Kumar Navratna Versus State Of Chhattisgarh



24/01/2023

Mr. Anil Gulati, Advocate for the applicant.

Ms. Astha Shukla, Govt. Advocate for the State.

Mr. Gulati prays for and is granted one week's time to make submission in the case.

List this case after one week.

Sd/-

(Rakesh Mohan Pandey) Judge Aadil