Section 330 in Rajasthan Land Revenue (Land Records) Rules, 1957

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- (i) At the headquarters of a district the Sadar Qanungo will keep in English a register in the form given below in which he will enter daily: -

(a)all rainfall observed by himself at the rain-gauge in his charge, if any, and

(b)all rainfall recorded at out-stations.

(ii)The rainfall recorded at out-stations will be reported on each day. on which rain falls, to him by post card.

District................Register of Rainfall for the month of..............

N.B. Enter Rainfall in inches and cents using English numerals.* This should be average of the stations, of which the entries have been made.

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