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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(ii) in The M.P. Borstal Rules, 1960

(ii)For extra work. - Any inmate whose out-turn of work exceeds the task fixed shall be granted gratuity at the rate of twelve paise for every day's additional task performed by him. No inmate shall receive more than fifty paise in any one month under this rule.