Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(1) in Rajasthan Go-Seva Ayog Act, 1995 (1)As soon as may be after the coming into force of this Act, the State Government may, by notification in the Official Gazette, establish a commission to be called the Rajasthan Goseva Ayog.
