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State of Rajasthan - Section

Section 4 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

4. Mode of publication of notice.

- The notice shall be published by beat of drum in the village or villages concerned, and one copy of the notice shall also be pasted on the notice board of the Tehsil, one copy on the notice board of the Panchayat Samiti and another copy sent to the Village Panchayat concerned for pasting on the Panchayat's notice board.