Madhya Pradesh High Court
Smt. Anjum Neesa Siddiqui vs Mohd. Anwar Siddiqui on 29 October, 2018
1 FA-1713-2018 The High Court Of Madhya Pradesh FA-1713-2018 (SMT. ANJUM NEESA SIDDIQUI Vs MOHD. ANWAR SIDDIQUI) 2 Jabalpur, Dated : 29-10-2018 As prayed by learned counsel for the appellant, list the case after six weeks.
(P.K. JAISWAL) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
S /-
Digitally signed by SUSHMA
KUSHWAHA
Date: 30/10/2018 11:28:27