Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Smt. Anjum Neesa Siddiqui vs Mohd. Anwar Siddiqui on 29 October, 2018

1 FA-1713-2018 The High Court Of Madhya Pradesh FA-1713-2018 (SMT. ANJUM NEESA SIDDIQUI Vs MOHD. ANWAR SIDDIQUI) 2 Jabalpur, Dated : 29-10-2018 As prayed by learned counsel for the appellant, list the case after six weeks.


                            (P.K. JAISWAL)                                  (MOHD. FAHIM ANWAR)
                                JUDGE                                                JUDGE


                     S /-




Digitally signed by SUSHMA
KUSHWAHA
Date: 30/10/2018 11:28:27