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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(2) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(2)The registration card shall be in duplicate, one to be issued to the employee or the employer, as the case may be, and the other to serve as counterfoil.