Section 69 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995
69. Punishment for fraudulently availing any benefit meant for persons with disabilities .-Whoever, fraudulently avails or attempts to avail, any benefit meant for persons with disabilities, shall be punishable with imprisonment for a term which may extend to two years or with fine which may extend to twenty thousand rupees or with both.
