Section 11(3)(f) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970
(f)Other [landless agriculturist] [Substituted by G.S.R. 188, Dated 7-1-1983; published in Rajasthan Gazette Part 4(Ga)(I) Dated 10-2-83, p. 733.] preference being given to those with lesser income.