Section 28 in The Assam Agricultural Service Rules, 1980
28. Relaxations.
- Where the Government is satisfied that the operations of any of these Rules causes under hardship in any particular case, it may dispense with or relax the requirements of that rule to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and suitable manner:Provided that the case of any person shall not be dealt with in any manner less favourable to him than that provided in these Rules.
