Madras High Court
M/S.Scm Silks Private Limited vs The Thasildar on 1 November, 2017
Author: K.Ravichandrabaabu
Bench: K. Ravichandrabaabu
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 01.11.2017 CORAM THE HONOURABLE MR.JUSTICE K. RAVICHANDRABAABU W.P.No.27841 of 2017 M/s.SCM Silks Private Limited Represented by its Managing Director having office at D.No.74, New Market Street, Tirupur - 641 604. ... Petitioner vs. The Thasildar Alandur Taluk Alandur, Kancheepuram District. ...Respondent PRAYER: Writ Petition filed under Article 226 of Constitution of India, to issue a Writ of Mandamus, directing the respondent to consider and pass orders on two applications Application No.2017/0105/03/088863 and Can No.0333201103904 and another application No.2017/01015/03/088946 and Can No.0333201103904 dated 05.10.2017 as per law and on merits. For Petitioner : Mr.L.Chandrakumar For Respondent : Mr.E.Balamurugan Additional Government Pleader O R D E R
Mr.E.Balamurugan, learned Additional Government Pleader takes notice for the respondent. By consent of the parties, the main writ petition is taken up for final disposal at the admission stage itself.
2. Heard both sides.
3. The petitioner seeks for a mandamus directing the respondent to consider their two applications dated 05.10.2017, wherein and whereby they sought for subdivision of Patta.
4. The grievance of the petitioner before this Court, is that the said request has not been considered so far. This Court, at this stage, is not expressing any view on the claim made by the petitioner, as it is for the respondent to consider and decide the same. Thus, this writ petition is disposed of, only with a direction to the respondent to consider their two applications of the petitioner dated 05.10.2017 and pass orders on the same on merits and in accordance with law, after giving due opportunity of hearing to the petitioner as well as the rival claimants, if any. Such exercise shall be done by the respondent within a period of eight weeks from the date of receipt of a copy of this order. No costs.
01.11.2017 Speaking/Non-speaking order Index:Yes/No mk Note: Issue order copy on 08.11.2017 To The Thasildar Alandur Taluk Alandur, Kancheepuram District.
K.RAVICHANDRABAABU,J.
mk W.P.No.27841 of 2017 01.11.2017